Dayaram Jatav @ Dayaram Singh vs State Of U.P. And Another
2017 Latest Caselaw 4668 ALL

Citation : 2017 Latest Caselaw 4668 ALL
Judgement Date : 19 September, 2017

Allahabad High Court

Dayaram Jatav @ Dayaram Singh vs State Of U.P. And Another on 19 September, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- TRANSFER APPLICATION (CRIMINAL) No. - 103 of 2017
 

 
Applicant :- Dayaram Jatav @ Dayaram Singh
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Akhilesh Kumar Singh
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

Case called out. None is present for the opp. party no.2 inspite of service.

At the request of learned counsel for the applicant, list after ten days.

Order Date :- 19.9.2017

Gss

Download the LatestLaws.com Mobile App