Ali Mehdi vs State Of U.P. & Others
2017 Latest Caselaw 4667 ALL

Citation : 2017 Latest Caselaw 4667 ALL
Judgement Date : 19 September, 2017

Allahabad High Court

Ali Mehdi vs State Of U.P. & Others on 19 September, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 5635 of 1995
 

 
Petitioner :- Ali Mehdi
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- Arvind Kumar Sinha,Manish Jauhari,Mohit Jauhari,Vikrant Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Vivek Chaudhary,J.

Learned Standing Counsel has filed counter affidavit to the amended writ petition. The same is taken on record.

Learned counsel for petitioner prays for and is granted a week's time to file reply.

List in the next cause list.

Order Date :- 19.9.2017

psd

(Vivek Chaudhary,J.)

Download the LatestLaws.com Mobile App