Krishan Pal Singh vs Allahabad Bank Through Chairman
2017 Latest Caselaw 4666 ALL

Citation : 2017 Latest Caselaw 4666 ALL
Judgement Date : 19 September, 2017

Allahabad High Court

Krishan Pal Singh vs Allahabad Bank Through Chairman on 19 September, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 692 of 1998
 

 
Petitioner :- Krishan Pal Singh
 
Respondent :- Allahabad Bank Through Chairman
 
Counsel for Petitioner :- A.K.Chaturvedi,Asit Kumar Chaturvedi,Dharmendra Kumar Dixit
 
Counsel for Respondent :- L.P.Shukla,Lalit Shukla
 

 
Hon'ble Vivek Chaudhary,J.

Put up on 20.09.2017.

Order Date :- 19.9.2017

psd

(Vivek Chaudhary,J.)

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