Smt. Sushila And 2 Others vs State Of U.P. And Anr.
2017 Latest Caselaw 4664 ALL

Citation : 2017 Latest Caselaw 4664 ALL
Judgement Date : 19 September, 2017

Allahabad High Court

Smt. Sushila And 2 Others vs State Of U.P. And Anr. on 19 September, 2017

Bench: Ravindra Nath Kakkar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- CRIMINAL REVISION DEFECTIVE No. - 294 of 2014
 

 
Revisionist :- Smt. Sushila And 2 Others
 
Opposite Party :- State Of U.P. And Anr.
 
Counsel for Revisionist :- K.K. Tripathi,Qazi Vakil Ahmad
 
Counsel for Opposite Party :- Govt. Advocate,Jai Shankar Audichya
 

 
Hon'ble Ravindra Nath Kakkar,J.

As prayed, list this case after three weeks.

Order Date :- 19.9.2017

Ishan

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