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Raj Kumar Singh vs State Of U.P. And Another
2017 Latest Caselaw 4663 ALL

Citation : 2017 Latest Caselaw 4663 ALL
Judgement Date : 19 September, 2017

Allahabad High Court
Raj Kumar Singh vs State Of U.P. And Another on 19 September, 2017
Bench: Ravindra Nath Kakkar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- CRIMINAL REVISION DEFECTIVE No. - 421 of 2015
 

 
Revisionist :- Raj Kumar Singh
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Revisionist :- S.K. Mishra
 
Counsel for Opposite Party :- Govt.Avocate,Brij Raj
 

 
Hon'ble Ravindra Nath Kakkar,J.

Rejoinder affidavit filed by learned counsel for the revisionist on Dealy Condonation Application no. 24087 of 2015, is taken on record.

List in the next cause list.

Order Date :- 19.9.2017

Ishan

 

 

 
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