S.S. Bhartia And Another vs State Of U.P. And Another
2017 Latest Caselaw 4660 ALL

Citation : 2017 Latest Caselaw 4660 ALL
Judgement Date : 19 September, 2017

Allahabad High Court

S.S. Bhartia And Another vs State Of U.P. And Another on 19 September, 2017

Bench: Ravindra Nath Kakkar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- CRIMINAL REVISION No. - 3836 of 2015
 

 
Revisionist :- S.S. Bhartia And Another
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Revisionist :- Samit Gopal
 
Counsel for Opposite Party :- G.A.,Vikas Budhwar
 

 
Hon'ble Ravindra Nath Kakkar,J.

On the request of learned counsel for the opposite party no. 2, list this case after three weeks.

Interim order, if any, shall continue till the next date of listing.

Order Date :- 19.9.2017

Ishan

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