Smt. Paramjeet Kaur vs State Of U.P. & Others
2017 Latest Caselaw 4658 ALL

Citation : 2017 Latest Caselaw 4658 ALL
Judgement Date : 19 September, 2017

Allahabad High Court

Smt. Paramjeet Kaur vs State Of U.P. & Others on 19 September, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 4452 of 2003
 

 
Petitioner :- Smt. Paramjeet Kaur
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- A.P. Tewari,S.S. Tripathi
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

Sri S.S. Tripathi, learned counsel for the petitioner has sent illness slip.

The case is passed over for the day.

List in the next cause list.

Order Date :- 19.9.2017

Gss

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