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Amitabh Singh vs State Of U.P. And Others
2017 Latest Caselaw 4656 ALL

Citation : 2017 Latest Caselaw 4656 ALL
Judgement Date : 19 September, 2017

Allahabad High Court
Amitabh Singh vs State Of U.P. And Others on 19 September, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 5029 of 2005
 

 
Petitioner :- Amitabh Singh
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Dan Bahadur Yadav,Ganga Prasad,Vidya Dhar Yadav
 
Counsel for Respondent :- Govt. Advocate,Madan Lal Pal,Rajendra Prasasd Tiwari,T.N. Tiwari
 

 
Hon'ble Bachchoo Lal,J.

Sri Vidya Dhar Yadav, learned counsel for the applicant has sent illness slip.

Sri T.N.Tiwari, learned counsel for the opp.party no.3 and learned  A.G.A. are present.

Sri T.N.Tiwari, learned counsel for the opp.party no.3, states that on several dates, learned counsel for the petitioner has sent illness slip.

In the interest of justice, the case is passed over for the day.

List after two weeks as peremptorily.

Order Date :- 19.9.2017

Gss

 

 

 
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