Prem Narain Singh vs State Of U.P. & Another
2017 Latest Caselaw 4655 ALL

Citation : 2017 Latest Caselaw 4655 ALL
Judgement Date : 19 September, 2017

Allahabad High Court

Prem Narain Singh vs State Of U.P. & Another on 19 September, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 13147 of 2006
 

 
Petitioner :- Prem Narain Singh
 
Respondent :- State Of U.P. & Another
 
Counsel for Petitioner :- Kuldeep Yadav,Mohit Singh
 
Counsel for Respondent :- Govt. Advocate,Amit Krishna,Pt. D.N. Wali,Shamim Ahmad
 

 
Hon'ble Bachchoo Lal,J.

Sri Mohit Singh, learned counsel for the petitioner has sent illness slip.

Learned counsel for the respondent no.2 and learned A.G.A. are present.

The case is passed over for the day.

List in the next cause list.

Order Date :- 19.9.2017

Gss

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