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Rajesh Singh vs State Of U.P. And Another
2017 Latest Caselaw 4652 ALL

Citation : 2017 Latest Caselaw 4652 ALL
Judgement Date : 19 September, 2017

Allahabad High Court
Rajesh Singh vs State Of U.P. And Another on 19 September, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 8299 of 2015
 

 
Petitioner :- Rajesh Singh
 
Respondent :- State Of U.P. And Another
 
Counsel for Petitioner :- J.S. Pandey
 
Counsel for Respondent :- Govt.Advocte
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri J.S. Pandey, learned counsel for the applicant.

List after two weeks.

Order Date :- 19.9.2017

Gss

 

 

 
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