Kainath Massey vs State Of U.P. And Another
2017 Latest Caselaw 4651 ALL

Citation : 2017 Latest Caselaw 4651 ALL
Judgement Date : 19 September, 2017

Allahabad High Court

Kainath Massey vs State Of U.P. And Another on 19 September, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 1211 of 2015
 

 
Petitioner :- Kainath Massey
 
Respondent :- State Of U.P. And Another
 
Counsel for Petitioner :- Mohd. Shamim Khan,Mohd. Nizam Uddin
 
Counsel for Respondent :- Govt.Advocate,Vikas Rana
 

 
Hon'ble Bachchoo Lal,J.

Sri Mohd. Shamim Khan, learned counsel for the petitioner has sent illness slip.

Learned counsel for the respondent no.2 and learned A.G.A. are present.

The case is passed over for the day.

List after ten days.

Order Date :- 19.9.2017

Gss

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