Citation : 2017 Latest Caselaw 4637 ALL
Judgement Date : 19 September, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 43 Case :- APPLICATION U/S 482 No. - 4903 of 2011 Applicant :- Macchinder Bali Ram Patil And Another Opposite Party :- State Of U.P.And Another Counsel for Applicant :- Shiv Babu Dubey Counsel for Opposite Party :- Govt.Advocate Hon'ble Bachchoo Lal,J.
Passed over on the illness slip of Sri Shiv Babu Dubey, learned counsel for the applicants.
List after ten days.
Order Date :- 19.9.2017
Gss
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