Dheer Singh vs State Of U.P.And Others
2017 Latest Caselaw 4632 ALL

Citation : 2017 Latest Caselaw 4632 ALL
Judgement Date : 19 September, 2017

Allahabad High Court

Dheer Singh vs State Of U.P.And Others on 19 September, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- APPLICATION U/S 482 No. - 35143 of 2011
 

 
Applicant :- Dheer Singh
 
Opposite Party :- State Of U.P.And Others
 
Counsel for Applicant :- Ram Raj Pandey,Atul Tej Kulshrestha
 
Counsel for Opposite Party :- Govt.Advocate,Ravindra Kumar Sharma,Ravindra Sharma
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the applicant states that rejoinder affidavit is under preparation. He prays for and is granted further ten days time to file rejoinder affidavit.

List thereafter.

Order Date :- 19.9.2017

Gss

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