Surendra vs State Of U.P. & Another
2017 Latest Caselaw 4631 ALL

Citation : 2017 Latest Caselaw 4631 ALL
Judgement Date : 19 September, 2017

Allahabad High Court

Surendra vs State Of U.P. & Another on 19 September, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- APPLICATION U/S 482 No. - 3322 of 2011
 

 
Applicant :- Surendra
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Ajay Vashistha
 
Counsel for Opposite Party :- Govt.Advocate,Rajesh Kumar
 

 
Hon'ble Bachchoo Lal,J.

At the request of learned counsel for the applicant, the case is passed over for the day.

List in the next cause list.

Order Date :- 19.9.2017

Gss

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