Dr. Zakir Abdul Karim Naik vs State Of U.P. And Another
2017 Latest Caselaw 4628 ALL

Citation : 2017 Latest Caselaw 4628 ALL
Judgement Date : 19 September, 2017

Allahabad High Court

Dr. Zakir Abdul Karim Naik vs State Of U.P. And Another on 19 September, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- APPLICATION U/S 482 No. - 15306 of 2011
 

 
Applicant :- Dr. Zakir Abdul Karim Naik
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Duleep Kumar,G.S. Chaturvedi,Imran Ullah,N.I. Jafri
 
Counsel for Opposite Party :- Govt.Advocate,Atul Kumar Srivastava,B.A. Khan,Nazia Ilyas,Rajeshwar Prasad Sinha,Shahid Ali Siddiqui
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the applicants prays for and is granted further two weeks time to file rejoinder affidavit.

List thereafter.

Interim order, if any, is extended till the next date of listing.

Order Date :- 19.9.2017

Gss

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