Sachin Verma & Ors. vs State Of U.P. & Anr.
2017 Latest Caselaw 4627 ALL

Citation : 2017 Latest Caselaw 4627 ALL
Judgement Date : 19 September, 2017

Allahabad High Court

Sachin Verma & Ors. vs State Of U.P. & Anr. on 19 September, 2017

Bench: Attau Rahman Masoodi




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- U/S 482/378/407 No. - 5175 of 2016
 

 
Applicant :- Sachin Verma & Ors.
 
Opposite Party :- State Of U.P. & Anr.
 
Counsel for Applicant :- Ashok Kumar Verma
 
Counsel for Opposite Party :- Govt. Advocate,Akash Dikshit
 

 
Hon'ble Attau Rahman Masoodi,J.

Although a compromise on being sent to the Senior Registrar has already been verified vide report dated 16.9.2016 but looking to the delay caused in passing orders, it would be appropriate that the parties may undertake a fresh exercise of verification by filing a fresh compromise so that the matter is referred for verification.

List in the next cause list.

Order Date :- 19.9.2017

Fahim/-

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