C/M F.C.R.S. Janta Intermediate ... vs State Of U.P. And 4 Others
2017 Latest Caselaw 4608 ALL

Citation : 2017 Latest Caselaw 4608 ALL
Judgement Date : 18 September, 2017

Allahabad High Court

C/M F.C.R.S. Janta Intermediate ... vs State Of U.P. And 4 Others on 18 September, 2017

Bench: Manoj Misra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - C No. - 43206 of 2017
 

 
Petitioner :- C/M F.C.R.S. Janta Intermediate College, Bulandshahar
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Brajesh Kumar
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Manoj Misra,J.

Learned Standing Counsel has accepted notice on behalf of respondents 1 to 5.

He prays for and is allowed three weeks time to file counter affidavit. Two weeks thereafter shall be for the petitioner to file rejoinder affidavit.

List this petition on 8.11.2017.

Order Date :- 18.9.2017

Arvind

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