Ravindra Shrivastava @ Ravindra ... vs State Of U.P. & Another
2017 Latest Caselaw 4607 ALL

Citation : 2017 Latest Caselaw 4607 ALL
Judgement Date : 18 September, 2017

Allahabad High Court

Ravindra Shrivastava @ Ravindra ... vs State Of U.P. & Another on 18 September, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- TRANSFER APPLICATION (CRIMINAL) No. - 327 of 2016
 

 
Applicant :- Ravindra Shrivastava @ Ravindra Pratap Shrivastava & 2 Ors.
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Amit Manohar
 
Counsel for Opposite Party :- G.A.,Rajesh Srivastava
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri Rajesh Srivastava, learned counsel for the opp. party no. 2.

List after two weeks.

Order Date :- 18.9.2017

Gss

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