Mazeed @ Bhola & 4 Others vs State Of U.P.
2017 Latest Caselaw 4606 ALL

Citation : 2017 Latest Caselaw 4606 ALL
Judgement Date : 18 September, 2017

Allahabad High Court

Mazeed @ Bhola & 4 Others vs State Of U.P. on 18 September, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- TRANSFER APPLICATION (CRIMINAL) No. - 203 of 2017
 

 
Applicant :- Mazeed @ Bhola & 4 Others
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Somya Chaturvedi
 
Counsel for Opposite Party :- G.A.,Virendra Singh Parmar
 

 
Hon'ble Bachchoo Lal,J.

Counter affidavit filed on behalf of the opp. party no. 2 be taken on record.

Learned counsel for the applicants prays for and is granted one week's time to file rejoinder affidavit.

List on 6.10.2017.

Order Date :- 18.9.2017

Gss

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