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Neha Sharma vs Gaurav Sharma
2017 Latest Caselaw 4604 ALL

Citation : 2017 Latest Caselaw 4604 ALL
Judgement Date : 18 September, 2017

Allahabad High Court
Neha Sharma vs Gaurav Sharma on 18 September, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- TRANSFER APPLICATION (CRIMINAL) No. - 197 of 2017
 

 
Applicant :- Neha Sharma
 
Opposite Party :- Gaurav Sharma
 
Counsel for Applicant :- Santosh Singh
 

 
Hon'ble Bachchoo Lal,J.

Sri Ravindra Nath and Sri Ashok Kumar Rai, Advocates, have jointly filed vakalatnama on behalf of opp. party, let it be taken on record.

Learned counsel for the opp. party pray for and are granted two weeks time to file counter affidavit.

List thereafter.

Order Date :- 18.9.2017

Gss

 

 

 
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