Lakhmuni Devi vs State Of U.P. And 4 Others
2017 Latest Caselaw 4600 ALL

Citation : 2017 Latest Caselaw 4600 ALL
Judgement Date : 18 September, 2017

Allahabad High Court

Lakhmuni Devi vs State Of U.P. And 4 Others on 18 September, 2017

Bench: Ravindra Nath Kakkar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- CRIMINAL REVISION No. - 2765 of 2015
 

 
Revisionist :- Lakhmuni Devi
 
Opposite Party :- State Of U.P. And 4 Others
 
Counsel for Revisionist :- Ravindra Nath Rai,Ashok Kumar Rai
 
Counsel for Opposite Party :- Govt.Advocate,Manoj Kumar Keshari
 

 
Hon'ble Ravindra Nath Kakkar,J.

Heard learned counsel for the parties.

Judgment reserved.

Order Date :- 18.9.2017

Ishan

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