Rajesh Kumar Kardam Secy. vs Additional District Judge & ...
2017 Latest Caselaw 4599 ALL

Citation : 2017 Latest Caselaw 4599 ALL
Judgement Date : 18 September, 2017

Allahabad High Court

Rajesh Kumar Kardam Secy. vs Additional District Judge & ... on 18 September, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 16766 of 2007
 

 
Petitioner :- Rajesh Kumar Kardam Secy.
 
Respondent :- Additional District Judge & Others
 
Counsel for Petitioner :- R.N. Sharma,Atul Sharma
 
Counsel for Respondent :- Govt. Advocate,Deepak Kr. Jaiswal,Sri Ram Rawat
 

 
Hon'ble Bachchoo Lal,J.

Sri Atul Sharma, learned counsel for the petitioner has sent illness slip.

Learned counsel for the respondent no.2 and learned A.G.A. are present.

The case is passed over for the day.

List in the next cause list.

Order Date :- 18.9.2017

Gss

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