Om Prakash vs State Of U.P. & Another
2017 Latest Caselaw 4596 ALL

Citation : 2017 Latest Caselaw 4596 ALL
Judgement Date : 18 September, 2017

Allahabad High Court

Om Prakash vs State Of U.P. & Another on 18 September, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 16803 of 2009
 

 
Petitioner :- Om Prakash
 
Respondent :- State Of U.P. & Another
 
Counsel for Petitioner :- Diwakar Tiwari,Gauri Shankar Mishra
 
Counsel for Respondent :- Govt. Advocate,M.P. Singh,Smt. S. Singh,Smt.Krishna Singh
 

 
Hon'ble Bachchoo Lal,J.

At the request of learned counsel for the petitioner, list in the next cause list.

Order Date :- 18.9.2017

Gss

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