Citation : 2017 Latest Caselaw 4592 ALL
Judgement Date : 18 September, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 43 Case :- CRIMINAL MISC. WRIT PETITION No. - 9229 of 2013 Petitioner :- Ram Lakhan Respondent :- State Of U.P. & Another Counsel for Petitioner :- Neeraj Singh,Shashi Kant Upadhyay Counsel for Respondent :- Govt. Advocate Hon'ble Bachchoo Lal,J.
Passed over on the illness slip of Sri Shashi Kant Upadhyay, learned counsel for the petitioner.
List after two weeks.
Order Date :- 18.9.2017
Gss
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