Bablu @ Ballu vs State Of U.P. And 3 Others
2017 Latest Caselaw 4589 ALL

Citation : 2017 Latest Caselaw 4589 ALL
Judgement Date : 18 September, 2017

Allahabad High Court

Bablu @ Ballu vs State Of U.P. And 3 Others on 18 September, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 8673 of 2014
 

 
Petitioner :- Bablu @ Ballu
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Balbeer Singh
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

Counter affidavit filed on behalf of State be taken on record.

Learned counsel for the petitioner prays for and is granted one week's time to file rejoinder affidavit.

List thereafter.

Order Date :- 18.9.2017

Gss

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