Citation : 2017 Latest Caselaw 4582 ALL
Judgement Date : 18 September, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 32 Case :- CRIMINAL REVISION No. - 4531 of 2015 Revisionist :- Smt. Pooja Sahni Opposite Party :- State Of U.P. & Another Counsel for Revisionist :- Sudhir Kumar Agarwal,Alok Misra Counsel for Opposite Party :- G.A.,B.S. Pandey,K.K.Tewari Hon'ble Ravindra Nath Kakkar,J.
Heard learned counsel for the parties.
Judgment reserved.
Order Date :- 18.9.2017
Ishan
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