Sunil Singh Alias Bablu vs State Of U.P.
2017 Latest Caselaw 4576 ALL

Citation : 2017 Latest Caselaw 4576 ALL
Judgement Date : 18 September, 2017

Allahabad High Court

Sunil Singh Alias Bablu vs State Of U.P. on 18 September, 2017

Bench: Ravindra Nath Kakkar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 35372 of 2017
 

 
Applicant :- Sunil Singh Alias Bablu
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Nitin Chandra Mishra
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Ravindra Nath Kakkar,J.

Sri Ashok Kumar Maurya, Advocate filed vakalatnama on behalf of the informant is taken on record.

As prayed by learned counsel for the applicant, put up this case on 03.10.2017 as fresh before appropriate Bench.

The matter shall not be treated as tied up or part heard to this Bench.

Order Date :- 18.9.2017

Ishan

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