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Ramesh Chand And Others vs State Of U.P.And Another
2017 Latest Caselaw 4557 ALL

Citation : 2017 Latest Caselaw 4557 ALL
Judgement Date : 18 September, 2017

Allahabad High Court
Ramesh Chand And Others vs State Of U.P.And Another on 18 September, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- APPLICATION U/S 482 No. - 3312 of 2011
 

 
Applicant :- Ramesh Chand And Others
 
Opposite Party :- State Of U.P.And Another
 
Counsel for Applicant :- Nipun Singh
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Bachchoo Lal,J.

Office report dated 19.7.2017 shows that notice issued to the opp. party no. 2 has not been returned back after service.

Issue fresh notice to the opp. party no. 2 returnable at an early date.

Steps be taken within a week.

List after service of notice upon the opp. party no. 2.

Interim order, if any, is extended till the next date of listing.

Order Date :- 18.9.2017

Gss

 

 

 
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