Meera Devi And Another vs State Of U.P.And Another
2017 Latest Caselaw 4556 ALL

Citation : 2017 Latest Caselaw 4556 ALL
Judgement Date : 18 September, 2017

Allahabad High Court

Meera Devi And Another vs State Of U.P.And Another on 18 September, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- APPLICATION U/S 482 No. - 1652 of 2011
 

 
Applicant :- Meera Devi And Another
 
Opposite Party :- State Of U.P.And Another
 
Counsel for Applicant :- Ram Sheel Sharma
 
Counsel for Opposite Party :- Govt.Advocate,Rajesh Yadav
 

 
Hon'ble Bachchoo Lal,J.

At the request of Sri Pankaj Sharma, Advocate, holding brief of Sri Ram Sheel Sharma, learned counsel for the applicants, the case is passed over for the day.

List in the next cause list.

Order Date :- 18.9.2017

Gss

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