Durgesh And Others vs State Of U.P.And Another
2017 Latest Caselaw 4555 ALL

Citation : 2017 Latest Caselaw 4555 ALL
Judgement Date : 18 September, 2017

Allahabad High Court

Durgesh And Others vs State Of U.P.And Another on 18 September, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- APPLICATION U/S 482 No. - 1248 of 2011
 

 
Applicant :- Durgesh And Others
 
Opposite Party :- State Of U.P.And Another
 
Counsel for Applicant :- K.K. Tripathi
 
Counsel for Opposite Party :- Govt.Advocate,S.C.Tiwari
 

 
Hon'ble Bachchoo Lal,J.

Case called out. None is present for the applicants even in revised list to press this application u/s 482 Cr.P.C.

The application u/s 482 Cr.P.C. is dismissed for want of prosecution.

Stay order, if any, stands vacated.

Order Date :- 18.9.2017

Gss

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