Satyendra Kumar Gupta And Another vs State Of U.P.And Another
2017 Latest Caselaw 4548 ALL

Citation : 2017 Latest Caselaw 4548 ALL
Judgement Date : 18 September, 2017

Allahabad High Court

Satyendra Kumar Gupta And Another vs State Of U.P.And Another on 18 September, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- APPLICATION U/S 482 No. - 3268 of 2011
 

 
Applicant :- Satyendra Kumar Gupta And Another
 
Opposite Party :- State Of U.P.And Another
 
Counsel for Applicant :- Smt. Manju R. Chauhan
 
Counsel for Opposite Party :- Govt . Advocate,Nisaruddin
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the opp. party no. 2 prays for and is granted further three weeks time to file counter affidavit.

List thereafter.

Interim order, if any, is extended till the next date of listing.

In the meantime, learned A.G.A. may also file counter affidavit.

Order Date :- 18.9.2017

Gss

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