Radha Kishun And Others vs State Of U.P. And Another
2017 Latest Caselaw 4543 ALL

Citation : 2017 Latest Caselaw 4543 ALL
Judgement Date : 18 September, 2017

Allahabad High Court

Radha Kishun And Others vs State Of U.P. And Another on 18 September, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- APPLICATION U/S 482 No. - 11726 of 2011
 

 
Applicant :- Radha Kishun And Others
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Vijay Singh Sengar
 
Counsel for Opposite Party :- Govt.Advocate,Sanjay Kumar Singh
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri Vijay Singh Sengar, learned counsel for the applicants.

List after ten days.

Order Date :- 18.9.2017

Gss

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