Citation : 2017 Latest Caselaw 4541 ALL
Judgement Date : 18 September, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 43 Case :- APPLICATION U/S 482 No. - 27074 of 2017 Applicant :- Smt. Rita And 5 Others Opposite Party :- State Of U.P. And Another Counsel for Applicant :- Ram Raj Pandey Counsel for Opposite Party :- G.A. Hon'ble Bachchoo Lal,J.
Learned counsel for the applicants prays for and is granted 15 days' time to file certain documents by way of a supplementary affidavit.
Put up on 5.10.2017 as fresh.
Order Date :- 18.9.2017
Gss
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