Sonu Jatav vs State Of U.P.
2017 Latest Caselaw 4540 ALL

Citation : 2017 Latest Caselaw 4540 ALL
Judgement Date : 18 September, 2017

Allahabad High Court

Sonu Jatav vs State Of U.P. on 18 September, 2017

Bench: Abhai Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 35490 of 2017
 

 
Applicant :- Sonu Jatav
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Ashok Kumar Singh,Pratibha Singh
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Abhai Kumar,J.

Learned A.G.A. is directed to file counter affidavit within four weeks from today. Rejoinder affidavit, if any, may be filed within two weeks thereafter.

List on 9.11.2017 before the appropriate Bench.

The matter shall not be treated as tied-up or part-heard to this Bench.

Order Date :- 18.9.2017

Ajeet

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