Jiya Lal & Others vs State Of U.P.
2017 Latest Caselaw 4523 ALL

Citation : 2017 Latest Caselaw 4523 ALL
Judgement Date : 15 September, 2017

Allahabad High Court

Jiya Lal & Others vs State Of U.P. on 15 September, 2017

Bench: Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 25
 

 
Case :- CRIMINAL APPEAL No. - 477 of 1997
 

 
Appellant :- Jiya Lal & Others
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- K.M.Rakesh,Atiya Abid,Md. Abid Ali,Rajendra Kumar Dubey
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Ravindra Nath Mishra-II,J.

1. As requested by learned counsel for appellant.

2. List in the next cause list.

Order Date :- 15.9.2017

Pachhere/-

Download the LatestLaws.com Mobile App