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Sunil Dutt Alias Sunil Kumar vs The Xith Addl. Distt. Judge, ...
2017 Latest Caselaw 4509 ALL

Citation : 2017 Latest Caselaw 4509 ALL
Judgement Date : 15 September, 2017

Allahabad High Court
Sunil Dutt Alias Sunil Kumar vs The Xith Addl. Distt. Judge, ... on 15 September, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 211 of 1999
 

 
Petitioner :- Sunil Dutt Alias Sunil Kumar
 
Respondent :- The Xith Addl. Distt. Judge, Muzaffarnagar & Others
 
Counsel for Petitioner :- R.D.Khare
 
Counsel for Respondent :- Govt.Advocate,B.D. Tripathi,M.K. Tripathi
 

 
Hon'ble Bachchoo Lal,J.

Case called out. None appears on behalf of the petitioner even in revised list.

Since Sri R.D.Khare, who was appearing for the petitioner has been elevated to this Bench and vide Court's order dated 14.1.2016 office was directed to issue notice to the petitioner to engage another counsel. Office report shows that neither acknowledgement or undelivered cover has been returned after service.

Issue fresh notice to the petitioner to engage another counsel returnable at an early date.

List after service of notice upon the petitioner.

Order Date :- 15.9.2017

Gss

 

 

 
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