Ram Saran & Others vs State Of U.P.
2017 Latest Caselaw 4507 ALL

Citation : 2017 Latest Caselaw 4507 ALL
Judgement Date : 15 September, 2017

Allahabad High Court

Ram Saran & Others vs State Of U.P. on 15 September, 2017

Bench: Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 25
 

 
Case :- CRIMINAL APPEAL No. - 306 of 1996
 

 
Appellant :- Ram Saran & Others
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Pankaj Gupta,Mohd. Kamal Khan,Vijay Kumar
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Ravindra Nath Mishra-II,J.

1. As requested by learned counsel for appellant.

2. List in the next cause list.

Order Date :- 15.9.2017

Pachhere/-

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