Shiv Kailash Soni & Ors. vs State Of U.P.
2017 Latest Caselaw 4505 ALL

Citation : 2017 Latest Caselaw 4505 ALL
Judgement Date : 15 September, 2017

Allahabad High Court

Shiv Kailash Soni & Ors. vs State Of U.P. on 15 September, 2017

Bench: Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 28
 

 
Case :- CRIMINAL APPEAL No. - 395 of 2011
 

 
Appellant :- Shiv Kailash Soni & Ors.
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Virendra Kumar Shukla
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Mrs. Rekha Dikshit,J.

Case called out in the revised list. Sri V.K.Shukla, learned counsel for the appellants and Sri U.C.Yadav, learned AGA for the State are present.

List and connect with Criminal Revision No.167 of 2011 on 13.10.2017.

Order Date :- 15.9.2017

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