Balak Ram & Ors. vs State Of U.P.
2017 Latest Caselaw 4503 ALL

Citation : 2017 Latest Caselaw 4503 ALL
Judgement Date : 15 September, 2017

Allahabad High Court

Balak Ram & Ors. vs State Of U.P. on 15 September, 2017

Bench: Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 28
 

 
Case :- CRIMINAL APPEAL No. - 1315 of 2011
 

 
Appellant :- Balak Ram & Ors.
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- L.J. Maurya
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Mrs. Rekha Dikshit,J.

Sri A.K. Maurya has filed power on behalf of the appellant, which is taken on record.

Sri U.C.Yadav, learned AGA for the State is present.

As prayed, list on 13.10.2017.

Order Date :- 15.9.2017

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