Prakash & Another vs State Of U.P.
2017 Latest Caselaw 4499 ALL

Citation : 2017 Latest Caselaw 4499 ALL
Judgement Date : 15 September, 2017

Allahabad High Court

Prakash & Another vs State Of U.P. on 15 September, 2017

Bench: Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 28
 

 
Case :- CRIMINAL APPEAL No. - 393 of 2011
 

 
Appellant :- Prakash & Another
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Pt.R.K. Sharma,Syed Nayab Raza,Syed Wajahat Ali @ Vijaha
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Mrs. Rekha Dikshit,J.

Case called out in the revised list. Sri S.N.Raza, learned counsel fro the appellant and Sri U.C.Yadav, learned AGA for the State are present.

As prayed, list on 26.10.2017.

Order Date :- 15.9.2017

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