Desh Raj & Anr. vs State Of U.P.,
2017 Latest Caselaw 4496 ALL

Citation : 2017 Latest Caselaw 4496 ALL
Judgement Date : 15 September, 2017

Allahabad High Court

Desh Raj & Anr. vs State Of U.P., on 15 September, 2017

Bench: Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 28
 

 
Case :- CRIMINAL APPEAL No. - 1044 of 2011
 

 
Appellant :- Desh Raj & Anr.
 
Respondent :- State Of U.P.,
 
Counsel for Appellant :- Firoz Ahmad Khan,R.D.Sahi
 
Counsel for Respondent :- G.A.,Jaleel Ahmad
 

 
Hon'ble Mrs. Rekha Dikshit,J.

Case called out in the revised list. Sri R.D.Sahi, learned counsel for the appellants and Sri U.C.Yadav, learned AGA for the State are present.

Passed over on the illness slip of Sri Jaleel Ahmad, learned counsel for the respondent.

List in the next cause list.

Order Date :- 15.9.2017

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