Suresh Chandra Anuragi And Others vs State Of U.P. And Another
2017 Latest Caselaw 4476 ALL

Citation : 2017 Latest Caselaw 4476 ALL
Judgement Date : 15 September, 2017

Allahabad High Court

Suresh Chandra Anuragi And Others vs State Of U.P. And Another on 15 September, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- APPLICATION U/S 482 No. - 23534 of 2011
 

 
Applicant :- Suresh Chandra Anuragi And Others
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Anant Vijai
 
Counsel for Opposite Party :- Govt.Advocate,Bhanu Dutt Pandey,G.C. Pandey
 

 
Hon'ble Bachchoo Lal,J.

Case called out. None is present for the opp. party no. 2 even in revised list.

Learned counsel for the applicants and learned A.G.A. are present.

List after two weeks as peremptorily.

Order Date :- 15.9.2017

Gss

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