Smt. Siyamati vs Sankatha Prasad And Others
2017 Latest Caselaw 4450 ALL

Citation : 2017 Latest Caselaw 4450 ALL
Judgement Date : 14 September, 2017

Allahabad High Court

Smt. Siyamati vs Sankatha Prasad And Others on 14 September, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 5046 of 2004
 

 
Petitioner :- Smt. Siyamati
 
Respondent :- Sankatha Prasad And Others
 
Counsel for Petitioner :- R.B. Sahai,Amrish Sahai
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri R.B. Sahai, learned counsel for the petitioner.

List after two weeks.

Order Date :- 14.9.2017

Gss

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