Ram Prasad And Another vs State Of U.P.
2017 Latest Caselaw 4445 ALL

Citation : 2017 Latest Caselaw 4445 ALL
Judgement Date : 14 September, 2017

Allahabad High Court

Ram Prasad And Another vs State Of U.P. on 14 September, 2017

Bench: Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 25
 

 
Case :- CRIMINAL APPEAL No. - 183 of 1993
 

 
Appellant :- Ram Prasad And Another
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- K.M.Rakesh
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Ravindra Nath Mishra-II,J.

1. Bailable Warrant was issued against appellant-accused i.e Ram Prasad and Khushi ram. They are still absent and counsel appearing on their behalf are having no Vakalatnama.

2. Hence, issue Bailable Warrant through Chief Judicial Magistrate concerned fixing 23.10.2017 for their appearance before this Court.

Order Date :- 14.9.2017

Pachhere/-

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