Rakesh Chauhan Alias Dablu vs State Of U.P. & Another
2017 Latest Caselaw 4437 ALL

Citation : 2017 Latest Caselaw 4437 ALL
Judgement Date : 14 September, 2017

Allahabad High Court

Rakesh Chauhan Alias Dablu vs State Of U.P. & Another on 14 September, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- TRANSFER APPLICATION (CRIMINAL) No. - 23 of 2017
 

 
Applicant :- Rakesh Chauhan Alias Dablu
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Rajesh Maruya
 
Counsel for Opposite Party :- G.A.,Ram Chandra Yadav
 

 
Hon'ble Bachchoo Lal,J.

Rejoinder affidavit filed on behalf of applicant be taken on record.

List in the 2nd week of October, 2017 for final hearing.

Interim order, if any, is extended till the next date of listing.

Order Date :- 14.9.2017

Gss

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