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Satish Kumar Chaudhary vs The State Of U.P. Through The ...
2017 Latest Caselaw 4432 ALL

Citation : 2017 Latest Caselaw 4432 ALL
Judgement Date : 14 September, 2017

Allahabad High Court
Satish Kumar Chaudhary vs The State Of U.P. Through The ... on 14 September, 2017
Bench: Vivek Chaudhary



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 783 of 2003
 

 
Petitioner :- Satish Kumar Chaudhary
 
Respondent :- The State Of U.P. Through The Principal Secretary Law
 
Counsel for Petitioner :- Akhilesh Kalra,Manish Mathur
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Vivek Chaudhary,J.

Dismissed, vide order of date passed on separate sheets in leading Writ Petition No.4813 (S/S) of 2014.

Order Date :- 14.9.2017

Rajneesh DR-PS)

(Vivek Chaudhary, J.)

 

 

 
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