Tribhuwan vs State Of U.P.
2017 Latest Caselaw 4430 ALL

Citation : 2017 Latest Caselaw 4430 ALL
Judgement Date : 14 September, 2017

Allahabad High Court

Tribhuwan vs State Of U.P. on 14 September, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 10777 of 1994
 

 
Petitioner :- Tribhuwan
 
Respondent :- State Of U.P.
 
Counsel for Petitioner :- C.P. Srivastava,M.S. Tiwari,Mithilesh Tiwari
 
Counsel for Respondent :- A.G.A.,H.N. Singh,P.K. Upadhyay
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the respondent no. 4 prays for and is granted three weeks time to file counter affidavit on delay condonation application.

List thereafter.

Order Date :- 14.9.2017

Gss

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