Jawahar Lal & Others vs State Of U.P.
2017 Latest Caselaw 4429 ALL

Citation : 2017 Latest Caselaw 4429 ALL
Judgement Date : 14 September, 2017

Allahabad High Court

Jawahar Lal & Others vs State Of U.P. on 14 September, 2017

Bench: Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 28
 

 
Case :- CRIMINAL APPEAL No. - 1643 of 2011
 

 
Appellant :- Jawahar Lal & Others
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Nishant Shukla
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Mrs. Rekha Dikshit,J.

Case called out in the revised list. Ms. Kamini Singh holding brief of Sri Nishant Shukla, learned counsel for the appellants and Sri S.K.Mishra, learned AGA for the State are present.

As prayed, list on 6.10.2017.

Order Date :- 14.9.2017

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