State Of U.P. vs Smt. Kaishun Nihsa & Ors.
2017 Latest Caselaw 4427 ALL

Citation : 2017 Latest Caselaw 4427 ALL
Judgement Date : 14 September, 2017

Allahabad High Court

State Of U.P. vs Smt. Kaishun Nihsa & Ors. on 14 September, 2017

Bench: Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 28
 

 
Case :- CRIMINAL APPEAL No. - 961 of 2011
 

 
Appellant :- State Of U.P.
 
Respondent :- Smt. Kaishun Nihsa & Ors.
 
Counsel for Appellant :- Govt. Advocate
 
Counsel for Respondent :- Ram Kumar Singh,Vishwas Shukla
 

 
Hon'ble Mrs. Rekha Dikshit,J.

Case called out in the revised list. Sri U.C.Yadav, learned AGA for the State is present.

On the illness slip of Sri R.K.Singh, learned counsel for the respondent, list in the next week.

Order Date :- 14.9.2017

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