Citation : 2017 Latest Caselaw 4425 ALL
Judgement Date : 14 September, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 25 Case :- BAIL No. - 10727 of 2015 Applicant :- Sultan Opposite Party :- State Of U.P. Counsel for Applicant :- Narendra Gupta,Amrendra Nath Tripathi,Brijesh Kumar Counsel for Opposite Party :- Govt. Advocate,R.P. Shukla Hon'ble Ravindra Nath Mishra-II,J.
1. As requested by learned counsel for applicant.
2. List in the next cause list.
Order Date :- 14.9.2017
Pachhere/-
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